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[Cites 0, Cited by 0] [Section 35] [Entire Act]

Union of India - Subsection

Section 35(1) in United Bank of India (Employees') Pension Regulations, 1995

(1)In respect of employee who retired between the 1stof January 1986 but before the 31stday of October 1987, basic pension and additional pension will be updated as per the formula given in Appendix-I.