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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Jharkhand - Subsection

Section 7(1) in Jharkhand Building (Lease, Rent & Eviction) Control Act, 2011

(1)The rent payable in relation to a building shall be:
(a)the rent agreed to between the landlord and the tenant in writing, or
(b)the Standard Rent as specified under section 9.