Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Telangana - Section

Section 35 in Telangana Shops and Establishments Act, 1988

35. Responsibility for payment of wages.

- Every employer shall be responsible for the payment by him to employees of all wages and sums, required to be paid under this Act.