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Calcutta High Court

Aska Equipments Ltd. & Anr vs Compair Equipment Co on 25 February, 2010

Author: Patherya

Bench: Patherya

                         CS No. 66 of 2003
                     IN THE HIGH COURT AT CALCUTTA
                  Ordinary Original Civil Jurisdiction



     ASKA EQUIPMENTS LTD. & ANR.
          Versus
     COMPAIR EQUIPMENT CO.


     For Plaintiff : Mr. S. Maitra



     BEFORE:
     The Hon'ble JUSTICE PATHERYA

Date : 25th February, 2010.

The Court : On the prayer of the Counsel for the plaintiff a fortnight's time is granted for removal of the defects.

All parties to act on a photostat signed copy of this order on the usual undertakings.

( PATHERYA, J.) pa