Calcutta High Court
Aska Equipments Ltd. & Anr vs Compair Equipment Co on 25 February, 2010
Author: Patherya
Bench: Patherya
CS No. 66 of 2003
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ASKA EQUIPMENTS LTD. & ANR.
Versus
COMPAIR EQUIPMENT CO.
For Plaintiff : Mr. S. Maitra
BEFORE:
The Hon'ble JUSTICE PATHERYA
Date : 25th February, 2010.
The Court : On the prayer of the Counsel for the plaintiff a fortnight's time is granted for removal of the defects.
All parties to act on a photostat signed copy of this order on the usual undertakings.
( PATHERYA, J.) pa