Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70N(1)] [Section 70N] [Entire Act] State of Haryana - Subsection Section 70N(1)(c) in Haryana Municipal Corporation Election Rules, 1994 (c)ensure that he is not allowed to vote at the polling station where he shall the other wise have been entitled to vote.