Madhya Pradesh High Court
Meera Mahor vs The State Of Madhya Pradesh Thr on 6 December, 2017
Gwalior, 06/12/2017
Due to paucity of time, the matters are
adjourned as under:
Serial Numbers Next date of listing
5, 7, 53 to 65 Next Week
12, 15, 19, 22 to 24, 27 After two weeks
to 50, 66 to 81, 83 to 98
51, 52, 99 to 103 After four weeks
Interim order, if any, passed earlier shall
continue till next date of listing.
(Sanjay Yadav)
Judge
pd
PAWAN DHARKAR
2017.12.07
14:28:57 -08'00'