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State of Haryana - Section
Section 871 in Punjab Jail Manual
871. Regulation of the "drop".
- The following scale of drop proportioned to the weight of the prisoner, is given for general guidance, the Superintendent must use his discretion and be guided by the advice of the Medical Officer and the physical condition of the prisoner :-| For a prisoner under | 100 lbs weight | 7 |
| For a prisoner under | 120 lbs weight | 6 |
| For a prisoner under | 140 lbs weight | 5-1/2 |
| For a prisoner under | 160 lbs weight | 5 |