Supreme Court - Daily Orders
The Communidade Of Cortalim vs Spl.Land Acquisition Officer on 16 August, 2023
Bench: Bela M. Trivedi, Dipankar Datta
1
ITEM NO.102 COURT NO.15 SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 1670/2012
THE COMMUNIDADE OF CORTALIM Appellant(s)
VERSUS
SPL.LAND ACQUISITION OFFICER & ANR. Respondent(s)
WITH
C.A. No. 1672/2012 (IX)
C.A. No. 2136/2013 (III)
Date : 16-08-2023 This appeal was called on for hearing today.
CORAM :
HON'BLE MS. JUSTICE BELA M. TRIVEDI
HON'BLE MR. JUSTICE DIPANKAR DATTA
For Appellant(s) Mr. Santosh Paul, Sr. Adv.
Mr. S. Bundela, Adv.
Mr. Akshay Kumar, Adv.
Mr. Vedant Mishra, Adv.
Mr. Maithreya Shetty, Adv.
Mr. Randhir Kumar Ojha, AOR
Mr. Vishwajit Singh, Sr. Adv.
Mr. T. Mahipal, AOR
Mr. Pankaj Singh, Adv.
Ms. Ridhima Singh, Adv.
Mr. Vignesh Singh, Adv.
Ms. Vibha Bhat, Adv.
Ms. Vibha Bhat, Adv.
Ms. Rashi Bajpayee, Adv.
For Respondent(s)
Signature Not Verified
Mr. Atul Yeshwant Chitale, Sr. Adv.
Ms. Tanvi Kakar, Adv.
Digitally signed by
SWETA BALODI
Date: 2023.08.17
17:06:34 IST
Reason: Mr. Madhav Chitale, Adv.
Ms. Jayati Chitale, Adv.
Mr. Nirbhay Singh, Adv.
Mrs. Suchitra Atul Chitale, AOR
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UPON hearing the counsel, the Court made the following
O R D E R
Learned counsel for respondent No. 1 – Special Land Acquisition Officer seeks time to place on record some documents, which were already part of the record before the High Court. List after two weeks.
(BABITA PANDEY) (R.S. NARAYANAN)
COURT MASTER (SH) ASSISTANT REGISTRAR