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[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Rajasthan - Subsection

Section 35(2) in Rajasthan Panchayati Raj Rules, 1996

(2)Maintenance functions: - Identify local problems regarding drinking water, electricity, irrigation, public distribution system, revenue, lands, human and animal diseases, crop diseases etc., and invite concerned district level officers in the next Panchayat Samiti Meeting for discussions and redressal of public grievances.