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[Cites 0, Cited by 0] [Section 133(1)] [Section 133] [Entire Act]

State of Uttarakhand - Subsection

Section 133(1)(b) in Uttarakhand Panchayati Raj Act, 2016

(b)by written order call for and inspect a book or documents in, the possession or under the control of a Panchayats or any committee or joint committee thereof.