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State of Kerala - Section

Section 146 in Kerala Factories Rules, 1957

146. Cocks and valves.

- Suitable valves shall be provided in all service lines at sufficiently short intervals for convenience in blanking off etc. All cocks and valves shall be operated at least once a month and tested periodically by a competent person, and record of these test, shall be kept in a register. A plan of all service installations shall be kept readily available for perusal.