Himachal Pradesh High Court
Ramesh Chand vs . Hrtc & Others. on 10 May, 2023
Bench: Vivek Singh Thakur, Sushil Kukreja
Ramesh Chand Vs. HRTC & others.
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CWP No. 432 of 2023 10.5.2023 Present: None for the petitioner.
Mr.Vikas Rajput, Advocate, for the respondents.
Learned counsel for the respondents seeks further time to file compliance report. Be filed on or before next date of hearing.
List for compliance on 28th June, 2023.
(Vivek Singh Thakur), Judge.
(Sushil Kukreja) Judge.
10th May, 2023 (Keshav) ::: Downloaded on - 10/05/2023 20:57:33 :::CIS