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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Uttar Pradesh - Subsection

Section 9(f) in The Bar Council of Uttar Pradesh (Constitution and Conduct of Business) Rules, 1963

(f)The Polling Officer shall keep the voting papers in a big cloth lined envelope to be supplied to him by the Returning Officer, and after the close of the date of voting he shall seal the big envelope consisting of the voting papers and send it by the next post per registered insured parcel.