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[Cites 0, Cited by 0] [Section 67] [Entire Act]

State of Rajasthan - Subsection

Section 67(2) in The Rajasthan Minor Mineral Concession Rules, 1986

(2)Any sum refundable under sub-rule (1) if not refunded within sixty days from the date of receipt of the assessee' application shall carry simple interest @ 4% per annum after expiry of aforesaid period of sixty days.