Punjab-Haryana High Court
Inderjit Singh Grewal vs The State Of Punjab And Another on 1 July, 2013
Author: Daya Chaudhary
Bench: Daya Chaudhary
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
Criminal Misc. No. M-40660 of 2012 (O&M)
Date of decision: 01.07.2013.
Inderjit Singh Grewal ..Petitioner
Versus
The State of Punjab and another ..Respondents
CORAM: HON'BLE MRS. JUSTICE DAYA CHAUDHARY
Present: Mr. S.S. Siao, Advocate,
for the petitioner.
Daya Chaudhary, J. (Oral)
Learned counsel for the petitioner wants to withdraw this petition as the petitioner wants to challenge the PO order.
Dismissed as withdrawn with the aforesaid liberty.
01.07.2013 (DAYA CHAUDHARY) neetu JUDGE