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[Cites 0, Cited by 1] [Section 85(2)] [Section 85] [Entire Act]

Bengal Presidency - Subsection

Section 85(2)(d) in Bengal Excise Act, 1909

(d)for regulating the import, export [, transport, sale, purchase, possession or consumption] [Substituted by section 59(2), ibid for the words or transport.] of any [intoxicant] [Substituted by paragraph 3 of, and Schedule IV to, the Government of India (Adaptation of Indian Laws) Order, 1937 for the words excisable article.];