Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 108] [Entire Act] State of Odisha - Subsection Section 108(13) in The Orissa Motor Vehicles Rules, 1993 (13)Not withstanding anything contained hereinbefore these rule shall not apply to motor cabs built by the manufacturers with the approval of Government of India.