Allahabad High Court
National Insurance Company Ltd. vs Jai Singh Pal And Another on 21 January, 2010
Author: Sanjay Misra
Bench: Sanjay Misra
Court No. - 19 Case :- FIRST APPEAL FROM ORDER No. -- 2128 of 2009 Petitioner :- National Insurance Company Ltd. Respondent :- Jai Singh Pal And Another Petitioner Counsel :- Komal Mehrotra Hon'ble Sanjay Misra,J.
Learned counsel for the c1aimant--respondent prays for adjournment of the matter to file an application for withdrawal of the amount.
As prayed, the matter is adjourned for two weeks. Order Date :- 21.1.2010 Lbm/--