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Allahabad High Court

National Insurance Company Ltd. vs Jai Singh Pal And Another on 21 January, 2010

Author: Sanjay Misra

Bench: Sanjay Misra

Court No. - 19
Case :- FIRST APPEAL FROM ORDER No. -- 2128 of 2009

Petitioner :- National Insurance Company Ltd.
Respondent :- Jai Singh Pal And Another
Petitioner Counsel :- Komal Mehrotra

Hon'ble Sanjay Misra,J.

Learned counsel for the c1aimant--respondent prays for adjournment of the matter to file an application for withdrawal of the amount.

As prayed, the matter is adjourned for two weeks. Order Date :- 21.1.2010 Lbm/--