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[Cites 0, Cited by 0] [Section 93(1)] [Section 93] [Entire Act]

State of Odisha - Subsection

Section 93(1)(g) in The Orissa Grama Panchayats Act, 1964

(g)all income from any scheme undertaken by the Grama Panchayat on its own account of on behalf of Government or any local authority;