Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttarakhand - Section

Section 28 in Uttarakhand Water Management and Regulatory Act, 2013

28. Amount recoverable as arrears of land revenue.

- Any amount payable under this Act, except an amount payable under this Chapter may, on a Certificate of the Secretary of the Commission, be recovered as arrears of land revenue.