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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Gujarat - Subsection

Section 17(2)(x) in The Gujarat Technological University Act, 2007

(x)to delegate any of its powers to the Directors, Deans, Registrar or any other officer, employee or any authority of the University or to a committee appointed by it; and