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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

Union of India - Subsection

Section 7(1)(m) in The Indian Institutes of Information Technology (Public-Private Partnership) Act, 2017

(m)to establish and maintain such infrastructure as may be necessary, incidental or conducive to the attainment of the objectives of the Institute;