Supreme Court - Daily Orders
Avani Infrastructure vs The Collector And Ors. Etc Etc on 10 February, 2020
Author: V. Ramasubramanian
Bench: V. Ramasubramanian
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL Nos.2573-2575 OF 2019
AVNI INFRASTRUCTURE … APPELLANT
Versus
THE COLLECTOR AND ORS. ETC ETC … RESPONDENTS
WITH
CIVIL APPEAL Nos.2576-2578 OF 2019
CIVIL APPEAL Nos.2579-2581 OF 2019
CIVIL APPEAL Nos.2582 OF 2019
CIVIL APPEAL Nos.2583 OF 2019
CIVIL APPEAL Nos.2584 OF 2019
CIVIL APPEAL Nos.2585 OF 2019
CIVIL APPEAL Nos.2586 OF 2019
O R D E R
The delay in filing the spare copies in C.A.Nos.2576-2578
and 2579-2581 of 2019 is condoned.
Counsel for the appellant has not filed spare copies in
C.A.Nos.2573-75, 2582, 2583, 2584, 2585 & 2586 of 2019.
Four weeks’ time is granted to the counsel for the
appellant to file spare copies in the above-mentioned civil appeals,
failing which the same shall stand dismissed without further
reference to the Court.
.........................J.
(V. RAMASUBRAMANIAN)
Signature Not Verified
Digitally signed by
SATISH KUMAR YADAV
Date: 2020.02.11
16:37:51 IST
Reason:
NEW DELHI;
FEBRUARY 10, 2020.
ITEM NO.3 COURT NO.2 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s).2573-2575/2019
AVNI INFRASTRUCTURE Appellant(s)
VERSUS
THE COLLECTOR AND ORS. ETC ETC & ORS. Respondent(s)
((Only C.A. Nos. 2573-2575, 2576-2578, 2579-2581, 2582, 2583, 2584,
2585 and 2586 of 2019 are to be listed before Hon'ble Court (in
Chambers))
WITH
C.A. No.2576-2578/2019 (III)
C.A. No.2579-2581/2019 (III)
C.A. No.2582/2019 (III)
C.A. No.2583/2019 (III)
C.A. No.2584/2019 (III)
C.A. No.2585/2019 (III)
C.A. No.2586/2019 (III)
Date : 10-02-2020 These appeals were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. RAMASUBRAMANIAN
[IN CHAMBER]
For Appellant(s) Mr. Nachiketa Joshi, AOR
Ms. Neha Agarwal, Adv.
Mr. E. C. Agrawala, AOR
Ms. Hemantika Wahi, AOR
M/S. Aura & Co., AOR
Mr. Ashok Panigrahi, AOR
Mr. Jatin Zaveri, AOR
For Respondent(s)
Mrs. Sumita Ray, AOR
Mr. Aniruddha P. Mayee, AOR
Mr. Ashok Panigrahi, AOR
M/S. Aura & Co., AOR
Mr. Rabin Majumder, AOR
- 2-
Mr. Jatin Zaveri, AOR
Mr. Neel Kamal Mishra, Adv.
Mr. Nachiketa Joshi, AOR
Ms. Hemantika Wahi, AOR
Mr. E. C. Agrawala, AOR
UPON hearing the counsel the Court made the following
O R D E R
The delay in filing the spare copies in C.A.Nos.2576-2578 and 2579-2581 of 2019 is condoned.
Counsel for the appellant has not filed spare copies in C.A.Nos.2573-75, 2582, 2583, 2584, 2585 & 2586 of 2019.
Four weeks’ time is granted to the counsel for the appellant to file spare copies in the above-mentioned civil appeals, failing which the same shall stand dismissed without further reference to the Court.
(SATISH KUMAR YADAV) (SUNIL KUMAR RAJVANSHI)
AR-CUM-PS BRANCH OFFICER
(Signed order is placed on the file)