Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 31 in Bihar Forest Contract Rules 31. The provisions of Rules 21, 23, 27 and 28 shall apply to bamboo contractors in so far as may be applicable.Special Rules for Fruit and Flower Bearing Trees
