Gujarat High Court
Subrata Pradhan S/O Sarat Chandra ... vs Director, Institute Of Plasma Research on 21 January, 2020
Author: Biren Vaishnav
Bench: Biren Vaishnav
C/SCA/14166/2018 IA ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
CIVIL APPLICATION (FOR AMENDMENT) NO. 1 of 2020
In R/SPECIAL CIVIL APPLICATION NO. 14166 of 2018
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SUBRATA PRADHAN S/O SARAT CHANDRA PRADHAN Versus DIRECTOR, INSTITUTE OF PLASMA RESEARCH ========================================================== Appearance:
RAHUL SHARMA for the PETITIONER(s) No. MR DG SHUKLA for the RESPONDENT(s) No. ========================================================== CORAM: HONOURABLE MR.JUSTICE BIREN VAISHNAV Date : 21/01/2020 IA ORDER Draft amendment granted. To be carried out forthwith. Keeping all rights and contentions of the parties open in the main matter, application is accordingly allowed.
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