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[Cites 0, Cited by 0] [Section 54(1)] [Section 54] [Entire Act]

State of Uttar Pradesh - Subsection

Section 54(1)(a) in The U.P. Habitual Offenders' Restriction Rules, 1957

(a)Works Pass. - Settlers who have been permitted to take up regular daily employment outside the limits of their settlement shall be granted permanent work passes in Form IX by the Manager of the settlement concerned. A pass issued under this rule shall be surrendered to the Manager when the person to whom it has been granted, ceases to be employed on the work which he has been permitted to undertake.