Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 4 in Factories (Punjab) Exempting Rules, 2000 4. List to be maintained of persons holding confidential position or Position of supervision or management. [Section 64]. - A list showing the names and designations of all persons referred to in rule 3 shall be, maintained in every factory.
