Section 2 in Bihar State Non Government Recognised Sanskrit School (up to Madhyama Standard) Teacher Service Conditions Rules, 2015
2. Definitions.
- In these Rules, unless there is anything repugnant in the subject or context -(i)'Government' means Government of Bihar;(ii)'Department' means Education Department;(iii)'Act' means Bihar Sanskrit Shiksha Board Act, 1981;(iv)'Board' means Bihar Sanskrit Shiksha Board, constituted under the Act, 1981;(v)'Chairman' means Chairman of The Bihar Sanskrit Shiksha Board;(vi)'Secretary' means Secretary of The Bihar Sanskrit Shiksha Board;(vii)'Recognition' means Recognised Non-Government Sanskrit School (up to Madhyama Standard) from the Government of Bihar Education Department, Patna;(viii)'School' means Recognized Non-Government Sanskrit School(up to Madhyama Standard) from The Education Department;(ix)'Headmaster' means Headmaster of recognized Non-Government Sanskrit School (up to Madhyama Standard);(x)'Assistant teacher' means legally appointed Assistant Teacher of a recognized Non-Government Sanskrit School (up to Madhyama Standard);(xi)'Managing Committee' means School Managing Committee of Recognised Non-Government Sanskrit School (up to Madhyama Standard) constituted under School Managing Committee Rules, 2015.(xii)Recognised Non-Government Sanskrit School (up to Madhyama Standard) means:-(i)Recognised Non-Government Primary Sanskrit School - From Class I to V(ii)Recognised Non-Government Middle Sanskrit School - From Class VI to VIII(iii)Recognised Non-Government Primary cum Middle Sanskrit School - From Class I to VIII(iv)Recognised Non-Government Madhyamik Sanskrit School - From Class VI to X(v)Recognised Non-Government Primary Cum High Sanskrit School - From Class I to X(xiii)Modern subject means -(i)Manviki subject group(ii)Science subject group(iii)Mathematics(iv)Vocational subject group(v)Lalit Kala(vi)Home Science
