Section 11(1)(b) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

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State of Rajasthan - Subsection

Section 11(1)(b) in Rajasthan Civil Services (Special Selection and Special Conditions of Service for Appointment of Persons in the State Special Branch) Rules, 2013

(b)Personality including physical fitness and character;