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State of Uttarakhand - Section

Section 11 in The Allahabad High Court Private Secretaries (Conditions of Service) Rules, 2001

11. Seniority.

- Seniority in each category of post of Private Secretaries shall be determined by the date of the order of appointment and where more than one person are appointed together, by the order in which their names are arranged in the said order:Provided that the seniority of the incumbents inter se as it existed prior to appointment or promotion under these rules, shall be maintained until ordered expressly otherwise by the appointing authority.Miscellaneous