Section 13(1) in The M.P. Registration of Births and Death Rules, 1999

[Cites 0, Cited by 0] [Section 13] [Entire Act]

(1)The fees payable for a search to be made, an extract or a non-availability certificate to be issued under Section 17, shall be as follows :-

		Rs.
(a)	Search for a single entry in the first year for which thesearch is made	2.00
(b)	for every additional year for which the search is continued	2.00
(c)	for granting extract relating to each birth or death	5.00
(d)	for granting non-availability certificate of birth or death	2.00

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