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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(4) in U.P. Zila Panchayat Employees' Retirement Benefit Rules, 1972

(4)"average emoluments" means the average emoluments drawn during the last 12 months immediately preceding the month in which the officer concerned has to retire.