Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 41 in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 41. Classification of market. - State Government may classify the market constituted under Section 5, in to various categories on the basis of the criteria as may be prescribed.
