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Calcutta High Court (Appellete Side)

(Omdc) vs Soumyendra Kishore Roy Chowdhury on 18 December, 2025

Author: Debangsu Basak

Bench: Debangsu Basak

BENCH ID
 266362
ACD 11.
 18.12.2025
   S.D.
Ct. No. 37

                        F.A.T. 58 of 2022


         The Orissa Mineral Development Company Limited
                           (OMDC)
                              Vs.
              Soumyendra Kishore Roy Chowdhury


                  Mr. Surojit Nath Mitra, Sr. Adv.,
                  Mr. Swarup Banerjee
                  Mr. H.C. Yadav
                                    .....For the appellant
                  Mr. Sanjib Kumar Mal
                  Mr. Raja Xavier
                  Ms. Shomrita Das
                  Mr. Shomrik Das
                                  ...for the respondent

Written Notes of submissions filed by the parties be taken on record. List the appeal in the Monthly List of January, 2026.

(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)