Calcutta High Court (Appellete Side)
(Omdc) vs Soumyendra Kishore Roy Chowdhury on 18 December, 2025
Author: Debangsu Basak
Bench: Debangsu Basak
BENCH ID
266362
ACD 11.
18.12.2025
S.D.
Ct. No. 37
F.A.T. 58 of 2022
The Orissa Mineral Development Company Limited
(OMDC)
Vs.
Soumyendra Kishore Roy Chowdhury
Mr. Surojit Nath Mitra, Sr. Adv.,
Mr. Swarup Banerjee
Mr. H.C. Yadav
.....For the appellant
Mr. Sanjib Kumar Mal
Mr. Raja Xavier
Ms. Shomrita Das
Mr. Shomrik Das
...for the respondent
Written Notes of submissions filed by the parties be taken on record. List the appeal in the Monthly List of January, 2026.
(Debangsu Basak, J.) (Md. Shabbar Rashidi, J.)