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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(1) in U.P. Industries Services Rules, 1993

(1)No person shall be allowed to cross the efficiency bar unless-
(i)his work and conduct are reported to be satisfactory;
(ii)he has worked diligently and to the best of his ability; and
(iii)his integrity is, certified.