Madras High Court
Rajesh S Jain … vs Union Of India on 23 March, 2022
Author: Anita Sumanth
Bench: Anita Sumanth
W.P.No.4699 of 2022
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 23.03.2022
CORAM
THE HONOURABLE DR. JUSTICE ANITA SUMANTH
W.P. No.4699 of 2022
Rajesh S Jain … Petitioner
Vs
1.Union of India,
Through Secretary Home,
Ministry of Home Affairs,
North Block, New Delhi.
2.Directorate of Enforcement,
Through Joint Director,
Directorate of of Enforcement,
Chennai Zonal Office,
Having office at:
3rd Floor, Murugesa Naicker Office Complex,
Greams Road Lane, Chennai 600 006.
3.Union of India,
Through Bureau of Immigration,
East Block-VIII, Level-V,
Sector-1, Rama Krishna Puram,
New Delhi.
4.Union of India,
Through Bureau of Immigration – Chennai,
No.26, Annexe, Haddows Road,
Greams Road, Chennai 600 006. … Respondents
PRAYER : Petition filed under Article 226 of the Constitution of India praying
for the issuance of Writ of Mandamus, to direct the Respondents to remove the
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W.P.No.4699 of 2022
petitioner's name from the data base maintained, pertaining to those individuals,
who are not allowed to travel abroad, and to set aside the Look Out Circular
(LOC) erroneously issued qua the petitioner without any authority of law for
preventing him from travelling abroad in contravention of his fundamental
rights to travel, to do business and to live a life with dignity and any other or
further order in the petitioner's interest as may deem just and necessary in the
facts and circumstances of the case.
For Petitioner : Mr.Ashish Batra
Ms.S.Ambigai
For Respondents : Mr.M.Karthikeyan (for R1, R3 & R4)
Senior Panel Counsel
ORDER
Learned counsel appearing for the petitioner seeks permission to withdraw this Writ Petition. He has also made an endorsement to that effect.
2. Recording the aforesaid, this Writ Petition is dismissed as withdrawn.
No costs.
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1.Union of India, Through Secretary Home, Ministry of Home Affairs, North Block, New Delhi.
2.Directorate of Enforcement, Through Joint Director, Directorate of of Enforcement, Chennai Zonal Office, Having office at:
3rd Floor, Murugesa Naicker Office Complex, Greams Road Lane, Chennai 600 006.
3.Union of India, Through Bureau of Immigration, East Block-VIII, Level-V, Sector-1, Rama Krishna Puram, New Delhi.
4.Union of India, Through Bureau of Immigration – Chennai, No.26, Annexe, Haddows Road, Greams Road, Chennai 600 006.
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