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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Haryana - Subsection

Section 18(5) in The Haryana Prevention of Beggary Rules, 1972

(5)The Superintendent shall assign duties to the members of the staff of the Reception Centre or the Certified Institution, as the case may be. Such duties may include those connected with the management and supervision of inmates in the Reception Centre or the Certified Institution, their training, outside employment, recreation, investigation and other matters connected with the Court.