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State of Telangana - Section

Section 16 in Telangana Prohibition of Cow Slaughter and Animal Preservation Act, 1977

16. Delegation of powers.

- The Government may, by notification, delegate -
(i)to any local authority, their powers under section 4, within the local area subject to the jurisdiction of such local authority;
(ii)to any officer of the Government, their powers under sub-section (1) of section 7.