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[Cites 0, Cited by 0] [Section 58(2)] [Section 58] [Entire Act]

Union of India - Subsection

Section 58(2)(b) in The Juvenile Justice (Care and Protection of Children) Act, 2000

(b)"mentally ill person" shall have the meaning assigned to it in clause (I) of section 2 of the Mental Health Act, 1987; 14 of 1987.