Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 11] [Entire Act] State of Uttar Pradesh - Subsection Section 11(7) in Uttar Pradesh Tax on Entry of Goods into Local Areas Act, 2007 (7)Provisions of sub-section (9) of Section 4 shall apply to all goods in respect of entry of which into a local area, payment of tax is to be made under this section,
