Delhi High Court - Orders
(15) Ministry Of Petroleum & Natural Gas vs Hardy Exploration & Production (India) ... on 11 September, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~15 & 16
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 93/2019
(15) MINISTRY OF PETROLEUM & NATURAL GAS..... Petitioner
Through: Mr. Tushar Mehta, SGI, Mr. K. R.
Sasiprabhu, Mr. Anurag Ahluwalia
and Mr. Tushar Bhardwaj, Advs.
versus
HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Respondent
Through: Ms. Avlokita Rajvi and Mr. Samarth
Madan, Advs.
+ OMP (ENF.) (COMM.) 52/2019
(16) HARDY EXPLORATION & PRODUCTION (INDIA) INC
..... Decree Holder
Through: Ms. Avlokita Rajvi and Mr. Samarth
Madan, Advs.
versus
GOVERNMENT OF INDIA, MINISTRY OF PETROLEUM &
NATURAL GAS ..... Judgement Debtor
Through: Mr. Tushar Mehta, SGI, Mr. K. R.
Sasiprabhu, Mr. Anurag Ahluwalia
and Mr. Tushar Bhardwaj, Advs. for
R-1.
Mr. Ruchir Mishra, Mr. Mukesh Kr.
Tiwari, Ms. Reba Jena Mishra and
Mr. Vipul Pathak, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 11.09.2023
List on 10.11.2023.
SEPTEMBER 11, 2023/ssc SACHIN DATTA, J
This is a digitally signed order.
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