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State of Haryana - Section

Section 12 in Haryana (Prevention and Control of Water Pollution) Rules, 1978

12. Order of business.

- Except with the permission of the presiding Officer, no business shall be transacted at any meeting otherwise than in the order on which it is entered in the order of the business [of the day] [Substituted vide Notification No. G.S.R. 44/C.A.6/74/S.64/86, the 30th May 1986.].