Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of West Bengal - Subsection

Section 3(3) in The West Bengal Law Clerks Act, 1997

(3)The term of office of the members of the State Council shall be three years from the date of the first meeting of the State Council :Provided that the members of the State Council shall continue to hold office until the first meeting of the next State Council.