Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 47 in The Mineral Concession Rules, 1960 47. Submission of copy of license or lease .-Every person obtaining a prospecting license or a mining lease shall, within three months of the grant of such license or lease, submit to the State Government concerned a certified copy of the license or lease in duplicate.
