Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12E] [Entire Act] State of Uttar Pradesh - Subsection Section 12E(1) in The U.P. Municipalities Act, 1916 (1)No person shall be entitled to be registered in the electoral roll for more than one ward or more than once in the electoral roll for the same ward.
