Section 37(1)(f) in The U.P. Panchayat Raj Act, 1947

[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of Uttar Pradesh - Subsection

Section 37(1)(f) in The U.P. Panchayat Raj Act, 1947

(f)fees on the registration of animals sold in any market or place belonging to or under the control of the [Gram Panchayat] [Substituted by U.P. Act No. 9 of 1994.];

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State of Uttar Pradesh - Subsection

Section 37(1)(f) in The U.P. Panchayat Raj Act, 1947