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[Cites 0, Cited by 0] [Section 17D(1)] [Section 17D] [Entire Act]

State of Andhra Pradesh - Subsection

Section 17D(1)(b) in A.P. Farmers Organisation Rules, 1997

(b)Any dispute or difference arising between water users and the managing committee of a water User Association or between two or more Water Users Associations shall be determined by the managing committee or Distributory Committee.