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Union of India - Section

Section 411 in The Code of Criminal Procedure, 1973

411. Making over or withdrawal of cases by Executive Magistrates.

- Any District Magistrate or Sub-Divisional Magistrate may -
(a)make over for disposal, any proceeding which has been started before him, to any Magistrate subordinate to him;
(b)withdraw any case from, or recall any case which he has made over to, any Magistrate subordinate to him, and dispose of such proceeding himself, or refer it for disposal to any other Magistrate.