Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 372A(4)] [Section 372A] [Entire Act] Union of India - Subsection Section 372A(4)(b) in The Companies Act, 1956 (b)give any guarantee, or provide security, in connection with a loan made by any other person to, or to any other person by, any body corporate; and