Delhi High Court - Orders
Harinderjit Singh vs Disciplinary Committee Bench Iii The ... on 4 October, 2023
Author: Prathiba M. Singh
Bench: Prathiba M. Singh
$~1(SB) to 9(SB)
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11944/2021
HARINDERJIT SINGH ..... Petitioner
Through: Mr. Sajan Poovayya, Sr. Adv with
Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Raghav Chadha, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
2(SB) WITH
+ W.P.(C) 13375/2021 & CM APPL.42141/2021
MR ABHISHEK RARA ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
3(SB) WITH
+ W.P.(C) 13376/2021 & CM APPL.42143/2021
USHA RAJEEV ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
W.P.(C) 11944/2021 & connected matters Page 1 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/10/2023 at 01:13:22
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
4(SB) WITH
+ W.P.(C) 13377/2021 & CM APPL.42145/2021
RAHUL CHATTOPADHYAY ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
5(SB) WITH
+ W.P.(C) 13378/2021 & CM APPL.42147/2021
AMITESH DUTTA ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
6(SB) WITH
+ W.P.(C) 13379/2021& CM APPL.42149/2021
RAJAN WADHAWAN ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
W.P.(C) 11944/2021 & connected matters Page 2 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/10/2023 at 01:13:22
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
7(SB) WITH
+ W.P.(C) 13380/2021 & CM APPL.42151/2021
PRIYANSHU DINESHKUMAR GUNDANA ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha, Advs. for
ICAI.
8 (SB) WITH
+ W.P.(C) 13381/2021 & CM APPL.42153/2021
USHA RAJEEV ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha,Advs. for
ICAI.
W.P.(C) 11944/2021 & connected matters Page 3 of 4
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 06/10/2023 at 01:13:23
9(SB) AND
+ W.P.(C) 13382/2021 & CM APPL.42155/2021
ANURAG KHANDELWAL ..... Petitioner
Through: Mr. Allwyn Noronha, Mr. Kamal
Shankar, Mr. Gautam Varma, Mr.
Arjun Narang, Mr. Atul N.,
Advocates.
versus
DISCIPLINARY COMMITTEE BENCH III
THE INSTITUTE OF CHARTERED ACCOUNTANTS
OF INDIA & ANR. ..... Respondents
Through: Ms. Pooja M. Saigal, Mr. Nipun
Gupta, Mr. Ishank Jha,Advs. for
ICAI.
CORAM:
JUSTICE PRATHIBA M. SINGH
ORDER
% 04.10.2023
1. This hearing has been done through hybrid mode.
2. Mr. Sajan Poovayya, ld. Sr. counsel appeared when the matter was called in the first round. However, the matter had to be passed over, and the ld. Senior Counsel is stated to be held up in another court on second call.
3. It is submitted by Mr. Sehgal, ld. Counsel for ICAI that proceedings are ongoing in these matters before the ICAI. Let a status report be filed within 4 weeks in respect of the stage of proceedings before the ICAI.
4. List these matters for hearing on 30th November, 2023 at 2:30 p.m.
5. These are part heard matters.
6. Interim order to continue.
PRATHIBA M. SINGH, J.
OCTOBER 4, 2023 dj/sk W.P.(C) 11944/2021 & connected matters Page 4 of 4 This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/10/2023 at 01:13:23